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Sri Challa Ajay Kumar vs Unknown
2023 Latest Caselaw 3181 AP

Citation : 2023 Latest Caselaw 3181 AP
Judgement Date : 15 June, 2023

Andhra Pradesh High Court - Amravati

Sri Challa Ajay Kumar vs Unknown on 15 June, 2023

          THE HON'BLE Ms. JUSTICE B.S.BHANUMATHI

            CIVIL REVISION PETITION No.35 OF 2022

ORDER:

Sri Khaja Khutubuddin, learned counsel representing the

Sri Challa Ajay Kumar, learned counsel for the Petitioner/

Judgment Debtor stated that the Petitioner withdraws the

revision petition.

02. Accordingly, the revision petition is dismissed as

withdrawn. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

______________________ B.S.BHANUMATHI, J Dt.15.06.2023 BV

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