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Sri J.V.K.Yagnadath vs Unknown
2023 Latest Caselaw 3165 AP

Citation : 2023 Latest Caselaw 3165 AP
Judgement Date : 14 June, 2023

Andhra Pradesh High Court - Amravati
Sri J.V.K.Yagnadath vs Unknown on 14 June, 2023
            THE HON'BLE SRI JUSTICE V.SRINIVAS

                APPEAL SUIT No.20 of 2007

JUDGMENT:

Sri J.V.K.Yagnadath, learned counsel for the appellant

submits that though he addressed a letter to the appellant,

he has not received any instructions so far.

2. In view of the above submission, the appeal is

dismissed for default. There shall be no order as to costs.

3. Interim orders granted earlier if any, stand vacated.

4. Miscellaneous applications pending if any, shall

stand closed.

_______________________ JUSTICE V.SRINIVAS

Date: 14.06.2023 MSI

THE HON'BLE SRI JUSTICE V.SRINIVAS

APPEAL SUIT No.20 of 2007

DATE: 14.06.2023 MSI

 
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