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AS/678/2007
2023 Latest Caselaw 3768 AP

Citation : 2023 Latest Caselaw 3768 AP
Judgement Date : 31 July, 2023

Andhra Pradesh High Court - Amravati
AS/678/2007 on 31 July, 2023
        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: A.S.No.678 of 2007

                           PROCEEDING SHEET

Sl.No     DATE                                                  OFFICE
                                          ORDER

NOTE

43. 31.07.2023 SV, J

Heard both sides. Reserved for judgment.

_________ SV, J

Krs

 
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