Citation : 2023 Latest Caselaw 3765 AP
Judgement Date : 31 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.723 of 2009
PROCEEDING SHEET
Sl. DATE ORDER OFFICE No. NOTE
10. 31.07.2023 AVRB, J
Heard the arguments of Sri T.S.Rayalu, learned counsel for the appellants and Sri N.Sravan Kumar, learned Special Assistant Public Prosecutor, representing learned Public Prosecutor.
Reserved for Judgment.
________ AVRB,J DNV
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