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Sri Shaik Meeravali Learned ... vs Unknown
2023 Latest Caselaw 3748 AP

Citation : 2023 Latest Caselaw 3748 AP
Judgement Date : 28 July, 2023

Andhra Pradesh High Court - Amravati
Sri Shaik Meeravali Learned ... vs Unknown on 28 July, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.684 of 2009

JUDGMENT:

Sri Shaik Meeravali Learned counsel for appellants is

present and submits that the matter is settled out of Court

between the parties and the cause does not survive and

requests to dismiss the appeal. Learned counsel for respondent

is present.

02. In view of the submissions made by the learned counsel

for the appellants, without going into the correctness of the

contention, this appeal is dismissed. There shall be no order as

to costs.

03. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 28.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.684 of 2009 Date: 28.07.2023

KLNS

 
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