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Proceeding Sheet vs Unknown
2023 Latest Caselaw 3743 AP

Citation : 2023 Latest Caselaw 3743 AP
Judgement Date : 27 July, 2023

Andhra Pradesh High Court - Amravati
Proceeding Sheet vs Unknown on 27 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.692 of 2010

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

18. 27.07.2023 AVRB,J:

Heard the arguments of Sri N.Harinath, learned counsel, representing learned counsel for the appellant No.1 and Sri Devarayalu B.M., learned Legal Aid counsel for the appellant No.2, and further arguments of Sri N.Sravan Kumar, the Special Assist to the Public Prosecutor.

Reserved for Judgment.

_________ AVRB,J

MH

 
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