Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

AS/325/2010
2023 Latest Caselaw 3741 AP

Citation : 2023 Latest Caselaw 3741 AP
Judgement Date : 27 July, 2023

Andhra Pradesh High Court - Amravati
AS/325/2010 on 27 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.325 of 2010

PROCEEDING SHEET

S.

No DATE ORDER

27.07.2023 TMR, J

Learned counsel on both sides are present and submitted their arguments.

Arguments concluded. Judgment Reserved.

_________ TMR, J KLNS

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter