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MACMA/1175/2015
2023 Latest Caselaw 3733 AP

Citation : 2023 Latest Caselaw 3733 AP
Judgement Date : 27 July, 2023

Andhra Pradesh High Court - Amravati
MACMA/1175/2015 on 27 July, 2023

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

MAIN CASE NO: M.A.C.M.A.No.1175 of 2015 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE

5. 27.07.2023 VGKR,J

Heard.

Reserved for Judgment.

_________ VGKR,J JLV

 
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