Citation : 2023 Latest Caselaw 3723 AP
Judgement Date : 26 July, 2023
THE HON'BLE SRI JUSTICE V.SRINIVAS
APPEAL SUIT No.239 of 2006
JUDGMENT:
None appeared on both sides either in the morning or in
the afternoon.
2. On the last three occasions i.e., on 23.03.2023,
21.06.2023 as well on 03.07.2023, none appeared for the
appellant. It appears that the appellant has no interest to
prosecute the appeal. Thereby, the appeal suit is dismissed for
default. There shall be no order as to costs.
3. Interim orders granted earlier if any, stand vacated.
4. Miscellaneous applications pending if any, shall stand
closed.
_______________________ JUSTICE V.SRINIVAS Date: 26.07.2023 Krs
THE HON'BLE SRI JUSTICE V.SRINIVAS
APPEAL SUIT No.239 of 2006
DATE: 26.07.2023
Krs
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