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Judgment vs Unknown
2023 Latest Caselaw 3719 AP

Citation : 2023 Latest Caselaw 3719 AP
Judgement Date : 26 July, 2023

Andhra Pradesh High Court - Amravati
Judgment vs Unknown on 26 July, 2023
      THE HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                 APPEAL SUIT No.662 OF 2011

JUDGMENT:

When the matter is taken up for hearing in the morning as

well as in the afternoon sessions, no representation is made on

either side.

2. Despite listing the matter under the caption "for dismissal",

the appellant is not getting ready. It seems that the appellant has

not shown any interest to pursue the appeal.

3. Hence, the appeal is dismissed for default without costs.

Consequently, miscellaneous petitions pending, if any, shall

stand closed.

_________________________________ JUSTICE T.MALLIKARJUNA RAO

Date: 25.07.2023 MS

THE HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

APPEAL SUIT NO.662 OF 2011

DATE: 25.07.2023

MS

 
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