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Sri M.Pitchaiah vs Unknown
2023 Latest Caselaw 3711 AP

Citation : 2023 Latest Caselaw 3711 AP
Judgement Date : 25 July, 2023

Andhra Pradesh High Court - Amravati

Sri M.Pitchaiah vs Unknown on 25 July, 2023

    THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU

& THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

Letters Patent Appeal No.5 of 2021

JUDGMENT: (per Sri Justice D.V.S.S.Somayajulu)

Sri M.Pitchaiah, learned counsel appearing for the

appellants seeks to withdraw the Writ Petition.

Permission, as sought for, is accorded.

Accordingly, the Letters Patent Appeal is dismissed as

withdrawn. There shall be no order as to costs.

As a sequel, Miscellaneous Applications, if any,

pending shall also stand dismissed.

________________________________ JUSTICE D.V.S.S.SOMAYAJULU

_______________________________________ JUSTICE DUPPALA VENKATA RAMANA

Date: 25.07.2023.

AG

THE HON'BLE SRI JUSTICE D.V.S.S.SOMAYAJULU & THE HON'BLE SRI JUSTICE DUPPALA VENKATA RAMANA

Letters Patent Appeal No.5 of 2021

Dated: 25.07.2023 AG

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