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Learned Counsel For vs There Is No Representation On ...
2023 Latest Caselaw 3675 AP

Citation : 2023 Latest Caselaw 3675 AP
Judgement Date : 24 July, 2023

Andhra Pradesh High Court - Amravati

Learned Counsel For vs There Is No Representation On ... on 24 July, 2023

         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.274 of 2010

JUDGMENT:

Learned counsel for appellant is present and submits that

the matter is settled out of Court between the parties and the

cause does not survive and requests to dismiss the appeal.

There is no representation on behalf of respondent.

02. In view of the submissions made by the learned counsel

for the appellant, without going into the correctness of the

contention, this appeal is dismissed. There shall be no order as

to costs.

03. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 24.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.274 of 2010 Date: 24.07.2023

KLNS

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