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AS/291/2015
2023 Latest Caselaw 3643 AP

Citation : 2023 Latest Caselaw 3643 AP
Judgement Date : 21 July, 2023

Andhra Pradesh High Court - Amravati
AS/291/2015 on 21 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Appeal Suit No.291 of 2015

PROCEEDING SHEET

S.

No | DATE ORDER

03. | 21.07.2023 | TMR, J

Heard both sides.

Judgment Reserved.

TMR, J KLNS

 
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