Citation : 2023 Latest Caselaw 3641 AP
Judgement Date : 21 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE No. C.C.No.356 & 358 of 2023
PROCEEDING SHEET
Sl. Office
ORDER
No DATE Note 04 21.07.2023 RRR, J The learned counsel for the petitioner(s) has placed before this Court a common order of the Hon'ble Division Bench of this Court in W.A.Nos.235 & 236 of 2023, affirming the judgment of the Learned Single Judge.
The learned counsel for the petitioner(s) seeks time.
Post on 01.08.2023.
__________ RRR, J MJA
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