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MACMA/2171/2012
2023 Latest Caselaw 3632 AP

Citation : 2023 Latest Caselaw 3632 AP
Judgement Date : 21 July, 2023

Andhra Pradesh High Court - Amravati
MACMA/2171/2012 on 21 July, 2023

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.M.A.C.M.A.No.2171 of 2012 PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

06. 21-07-2023 VGKR,J

Heard both sides. Judgment reserved.

_________ VGKR,J

KGM

 
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