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Sri Ch.Vidya Sagar vs Unknown
2023 Latest Caselaw 3569 AP

Citation : 2023 Latest Caselaw 3569 AP
Judgement Date : 19 July, 2023

Andhra Pradesh High Court - Amravati

Sri Ch.Vidya Sagar vs Unknown on 19 July, 2023

           THE HON'BLE SRI JUSTICE K.SURESH REDDY

        CRIMINAL REVISION CASE No. 282 OF 2023

JUDGMENT:

Sri K.L.Ganesh Raghavendra, learned counsel, representing

Sri Ch.Vidya Sagar, learned counsel appearing for the petitioner,

seeks permission of this Court to withdraw the present revision

with a liberty to the petitioner to file statutory appeal as per the

provisions of Section 29 of the Protection of Women from Domestic

Violence Act, 2005.

2. Permission accorded.

3. The criminal revision case is accordingly dismissed as

withdrawn with liberty to the petitioner in terms of the prayer

made. Pending miscellaneous applications, if any, shall stand

dismissed in consequence.

_____________________ JUSTICE K.SURESH REDDY Date: 19-07-2023, JSK

HON'BLE SRI JUSTICE K.SURESH REDDY

CRIMINAL REVISION CASE No. 282 OF 2023

DATE: 19TH JULY, 2023

JSK

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