Citation : 2023 Latest Caselaw 3541 AP
Judgement Date : 18 July, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
Crl.A.No.1704 of 2009
PROCEEDING SHEET
Sl. OFFICE DATE ORDER No. NOTE
12. 18.07.2023 AVRB,J:
Heard the arguments of Sri P.Nagendra Reddy, learned counsel for the appellants and Sri Y.Jagadeeswara Rao, learned counsel, representing learned Public Prosecutor.
The matter is reserved for Judgment.
_________ AVRB,J
MH
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