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No Representation On Behalf Of vs Unknown
2023 Latest Caselaw 3534 AP

Citation : 2023 Latest Caselaw 3534 AP
Judgement Date : 18 July, 2023

Andhra Pradesh High Court - Amravati
No Representation On Behalf Of vs Unknown on 18 July, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                   Appeal Suit No.618 of 2010

JUDGMENT:

No representation on behalf of appellant. Notice sent to the

appellant is returned with an endorsement that "addressee left

without instructions".

02. In view of the same, it seems that the appellant has no

interest to prosecute the appeal.

03. In the result, appeal is dismissed for default. There shall

be no order as to costs.

Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date:18.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.618 of 2010 Date: 18.07.2023

KLNS

 
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