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Learned Counsel For vs Unknown
2023 Latest Caselaw 3514 AP

Citation : 2023 Latest Caselaw 3514 AP
Judgement Date : 17 July, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel For vs Unknown on 17 July, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.528 of 2009

JUDGMENT:

Learned counsel for appellants is present. As seen from the

proceeding sheet the case against the sole respondent is already

dismissed vide Order dated 13.04.2017 so far as steps have not

been taken. Since appeal is deemed to be dismissed. It need not

be called again as it is against the sole respondent, no need to

pass further Orders. Hence, the appeal is dismissed. No costs.

02. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 17.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.528 of 2009 Date: 17.07.2023

KLNS

 
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