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Learned Counsel For vs Unknown
2023 Latest Caselaw 3376 AP

Citation : 2023 Latest Caselaw 3376 AP
Judgement Date : 11 July, 2023

Andhra Pradesh High Court - Amravati
Learned Counsel For vs Unknown on 11 July, 2023
         HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                    Appeal Suit No.275 of 2009

JUDGMENT:

Learned counsel for appellant is present. As seen from the

proceeding sheet the appeal against Respondent No.1 is

dismissed for default vide Order dated 13.04.2017 and

Respondent Nos.2 to 4 are shown as not necessary parties.

02. In view of the dismissal of the appeal against Respondent

No.1, appeal does not survive as it deemed to be dismissed on

13.04.2017.

03. Accordingly, the appeal is dismissed for default. There

shall be no order as to costs.

04. Miscellaneous petitions pending, if any, in this appeal

shall stand closed.

____________________________ T. MALLIKARJUNA RAO, J

Date: 11.07.2023 KLNS

HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO

Appeal Suit No.275 of 2009 Date: 11.07.2023

KLNS

 
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