AS/2863/2001
2023 Latest Caselaw 3369 AP

Citation : 2023 Latest Caselaw 3369 AP
Judgement Date : 11 July, 2023

Andhra Pradesh High Court - Amravati

AS/2863/2001 on 11 July, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

        MAIN CASE No.:A.S.No.2863 of 2001

                                 PROCEEDING SHEET

Sl.No     DATE                                               OFFICE
                                          ORDER

NOTE

06. 11.07.2023 SV, J

Heard both sides. Reserved for Judgment.

______ SV, J

MKK/NSM

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