Heard Learned Counsel For The vs ______
2023 Latest Caselaw 3333 AP

         HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No:. A.S.No.336 of 2023
                     PROCEEDING SHEET
SL.     DATE                             ORDER                                 OFFICE
NO.                                                                             NOTE
01    10.07.2023 DVSS, J & DVR,J

                                         I.A.No.1 of 2023
                         This interlocutory application is filed
                seeking     stay    of     all   further      proceedings
                pursuant to the judgment and decree of III
                Additional District Judge at Kakinada passed
                in O.S.No.35 of 2017 dated 21.02.2023.
                         Heard      learned         counsel     for     the
                appellants.
                         Only passing of the final decree is
                stayed    and      all    further     proceedings       can
                continue.

                                                                 _______
                                                                 DVSS,J


                                                                      ______
                                                                      DVR,J
                                 A.S.No.336 of 2023
                         Learned counsel for the appellants is
                permitted to take out personal notice to the
                respondents by RPAD and file proof of service in

the Registry.

List on14.08.2023.

_______ DVSS,J

______ DVR,J ANS/AG