B.Subba Rao 5 Others vs Kodavati Sri Ramamurthy Another
2023 Latest Caselaw 96 AP

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.690 of 2002

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE 04-01-2023 BSS, J

Judgment pronounced.

In the result, this Second Appeal is dismissed, confirming the Judgment of the appellate Court.

In the circumstances, there shall be no order as to costs.

As a sequel, pending miscellaneous petitions if any, stand closed. Interim Orders granted if any, shall stand vacated.

(vide separate Judgment)

________ BSS, J

Bsv