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Pulagam Vengala Rao vs Pattan Mastan
2023 Latest Caselaw 92 AP

Citation : 2023 Latest Caselaw 92 AP
Judgement Date : 4 January, 2023

Andhra Pradesh High Court - Amravati

Pulagam Vengala Rao vs Pattan Mastan on 4 January, 2023

THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY

CRIMINAL APPEAL No.1685 OF 2017

JUDGMENT:-

Learned counsel for the appellant would submit that the

sole appellant died.

Therefore, the Criminal Appeal is dismissed as abated.

Miscellaneous Petitions, if any pending, in this Criminal

Appeal, shall stand closed.

______________________________________________ JUSTICE CHEEKATI MANAVENDRANATH ROY

Date : 04-01-2023 ARR/ANI

THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY

CRIMINAL APPEAL No.1685 OF 2017

Date : 04-01-2023

ARR/ANI

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