Shriram Gen Ins Co Ltd., Jaipur, ... vs Nakkala Pothuraju, Prakasam Dist ...
2023 Latest Caselaw 65 AP

Citation : 2023 Latest Caselaw 65 AP
Judgement Date : 3 January, 2023

Andhra Pradesh High Court - Amravati

Shriram Gen Ins Co Ltd., Jaipur, ... vs Nakkala Pothuraju, Prakasam Dist ... on 3 January, 2023

                   HIGH COURT OF ANDHRA PRADESH

                          MACMA No.2680 of 2016

                           PROCEEDING SHEET

Sl.
No.     DATE                                                        OFFICE
                                      ORDER

NOTE

10. 03.01.2023 BVLNC, J Heard, both side counsels. Reserved for judgment.

_________ BVLNC, J dmr

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