Proceeding Sheet vs Assistant Public Prosecutor For
2023 Latest Caselaw 64 AP

Citation : 2023 Latest Caselaw 64 AP
Judgement Date : 3 January, 2023

Andhra Pradesh High Court - Amravati

Proceeding Sheet vs Assistant Public Prosecutor For on 3 January, 2023

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                      MAIN CASE NO.:Crl. A. No. 175 of 2016

                             PROCEEDING SHEET

Sl.     DATE                                  ORDER                             OFFICE
No.                                                                             NOTE


8.    03.01.2023   CMR, J

                         Heard learned counsel for the appellant and learned
                   Assistant Public Prosecutor for respondent No.1.

None appeared for respondent No.2.

Judgment reserved.

_______ CMR, J ANI/AKN

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