Kona Babu Rao, Visakhapatnam ... vs Govt.Of Ap By Secretary, ...
2023 Latest Caselaw 54 AP

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.26172 of 2006

                       PROCEEDING SHEET
Sl. DATE                           ORDER                                     OFFICE
No.                                                                          NOTE
11 03.01.2023    MGR,J & SV, J
                                   I.A.No.01 of 2023
                        This application is filed by the petitioner to
                 amend the main prayer.
                        Learned counsel for respondents reported no

counter.

Having regard to the facts and circumstances, the application is allowed for the relief stated.

W.P.No.26172 of 2006 Heard Sri J.Sudheer, learned counsel appearing for Sri Sathish Deshpandey, learned counsel for the petitioner on record and Sri N.Pramod, learned Government Pleader for Services-III for Andhra Pradesh Public Service Commission.

Reserved for judgment.

_________ MGR,J

________ SV,J krs