Birru Venkata Subbamma vs Shavali Srihari Yadav
2023 Latest Caselaw 528 AP

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                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

        MAIN CASE:       A.S.No.16 of 2023


                                    PROCEEDINGS SHEET
Sl.     DATE                                      ORDER                                     OFFICE
No.                                                                                          NOTE



2     31.01.2023                          (Through Physical Mode)

                                            I.A.No.1 of 2023,
                         This application for dispensing with filing of certified copy of
                   the   impugned     judgment    and   decree    has   been   rendered
                   infructuous as the certified copy has already been filed.
                         Accordingly, I.A.No.1 of 2023 is dismissed as infructuous.
                                            I.A.No.2 of 2023
                         Issue notice to the respondents, returnable in three weeks.

Personal notice is also permitted. Post this case after three weeks.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

Nn Sl. DATE ORDER OFFICE No. NOTE