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N.Venkata Surya Krishna Rao vs Namburi Venkataramanamma ...
2023 Latest Caselaw 527 AP

Citation : 2023 Latest Caselaw 527 AP
Judgement Date : 31 January, 2023

Andhra Pradesh High Court - Amravati
N.Venkata Surya Krishna Rao vs Namburi Venkataramanamma ... on 31 January, 2023
              HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

                        APPEAL SUIT No.1880 OF 2000

JUDGMENT :

1. Despite the matter listed under the caption 'for dismissal' on

28.12.2022 and on 27.01.2023, none appeared for the Appellant.

Even today also, there is no representation for the Appellant either

in the morning session or at 02.25 PM.

2. Learned counsel for the Respondent is present.

3. It seems that the Appellant has no interest to prosecute the Appeal.

4. Hence, the Appeal is dismissed for default. No costs.

5. As a sequel, miscellaneous petitions, if any are pending, shall

stand closed.

__________________________________ JUSTICE T. MALLIKARJUNA RAO Date : 31.01.2023.

BV

HON'BLE SRI JUSTICE T.MALLIKARJUNA RAO

APPEAL SUIT No.1880 OF 2000

Date: 31.01.2023

BV

 
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