Unknown vs High Court Of Andhra Pradesh At ...
2023 Latest Caselaw 525 AP

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                      MAIN CASE NO.:Crl. A. No. 1343 of 2017

                               PROCEEDING SHEET

Sl.     DATE                                     ORDER                                OFFICE
No.                                                                                   NOTE


6.    31.01.2023   CMR, J
                          Learned Additional Public Prosecutor relied on the ruling
                   of the Apex Court reported in 2022 LiveLaw (SC) 275 on the
                   proposition of law that the plea that the complainant has no
                   financial capacity to lend the amount is to be taken by the
                   accused at the earliest point of time.

                          Learned counsel for respondent No.2 requests time to go

through the said judgment and make his submissions.

List the matter on 06.02.2023.

_______ CMR, J

AKN