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Bheemapalli Parvathi And 3 Ors vs Bellanna Dadayya 2 Ors
2023 Latest Caselaw 510 AP

Citation : 2023 Latest Caselaw 510 AP
Judgement Date : 30 January, 2023

Andhra Pradesh High Court - Amravati
Bheemapalli Parvathi And 3 Ors vs Bellanna Dadayya 2 Ors on 30 January, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No. M.A.C.M.A.NO.520 of 2016

PROCEEDING SHEET

Sl. OFFICE No DATE ORDER NOTE

07. 30.01.2023 BVLNC, J M.A.C.M.A.NO.520 of 2016

Heard both sides.

Judgment Reserved.

___________ BVLNC, J

Dnb

 
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