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T Murali, Vizianagaram Four ... vs Saripalli Appalaraju, ...
2023 Latest Caselaw 506 AP

Citation : 2023 Latest Caselaw 506 AP
Judgement Date : 30 January, 2023

Andhra Pradesh High Court - Amravati
T Murali, Vizianagaram Four ... vs Saripalli Appalaraju, ... on 30 January, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No. M.A.C.M.A.NO.543 of 2016

PROCEEDING SHEET

Sl. OFFICE No DATE ORDER NOTE

08. 30.01.2023 BVLNC, J M.A.C.M.A.NO.543 of 2016

Heard both sides.

Judgment Reserved.

___________ BVLNC, J

Dnb

 
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