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Pona Bala Subramanyam vs The State Of Andhra Pradesh
2023 Latest Caselaw 505 AP

Citation : 2023 Latest Caselaw 505 AP
Judgement Date : 30 January, 2023

Andhra Pradesh High Court - Amravati

Pona Bala Subramanyam vs The State Of Andhra Pradesh on 30 January, 2023

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.1812 of 2023 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

2. 30.01.2023 NJS, J

Learned counsel for the petitioner to file a copy of the Judgment dated 22.09.2018 delivered in O.S.No.84 of 2013 on the file of the Court of the I Addl. Senior Civil Judge, Rajamahendravaram, East Godavari District.

List this case next week in the Motion List.

_____ NJS, J

IS

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