Citation : 2023 Latest Caselaw 493 AP
Judgement Date : 30 January, 2023
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.1144 OF 2008
(Through physical mode)
Ganmamani Gandhi,
S/o Ganeswar Rao, Hindu,
Aged 65 years, R/o Korumamidi(V),
Nidadavole Mandal, W.G.District.
.. Appellant
Versus
D. Ramachandra Rao, S/o Satyanarayana,
R/o Korumamidi (V), Nidadavole Mandal,
W.G.District, and others.
...Respondents
***
ORAL JUDGMENT Dt:30.01.2023
(per Prashant Kumar Mishra, CJ)
1. Mr. A. Lalith Nikhil, learned counsel, on behalf of Mr. Turaga Sai
Surya, learned counsel for the appellant, would submit that this appeal
has been rendered infructuous.
2. Recording the above submission, this Writ Appeal is dismissed
as infructuous. No order as to costs. All the pending miscellaneous
applications shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
W.A.No.1144 of 2008
(per Prashant Kumar Mishra, CJ)
Dt:30.01.2023
Nn
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