Mathi Jagan Mohan Rao vs Kota Krishna Mohan
2023 Latest Caselaw 490 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                       MAIN CASE NO.:A.S. No. 276 of 2022

                             PROCEEDING SHEET

Sl.     DATE                                 ORDER                                OFFICE
No.                                                                               NOTE


6.    30.01.2023   Dr.VRKS, J

                                        I.A.No. 01 of 2022

                         Learned counsel for the petitioner is in attendance.

                         08.12.2022 and 30.12.2022 time for filing counter
                   was granted. No counters are placed on record.

                         Today, there is no representation on behalf of the
                   learned counsel for the respondent.

In these circumstances, I.A.No. 01 of 2022 stands allowed and stay of further proceedings pursuant to the judgment and decree dated 21.09.2022 in O.S.No. 88 of 2016 on the file of X Additional District Judge at Machilipatnam is granted.

Post the appeal for hearing in the usual course.

_________ Dr.VRKS, J

ANI