Citation : 2023 Latest Caselaw 463 AP
Judgement Date : 25 January, 2023
THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
CRIMINAL APPEAL No.131 OF 2016
JUDGMENT:-
Learned counsel for the appellant seeks permission to
withdraw the Criminal Appeal.
Permission is accorded.
Accordingly, the Criminal Appeal is dismissed as withdrawn.
Miscellaneous Petitions, if any pending, in this Criminal
Appeal, shall stand closed.
________________________________________________ JUSTICE CHEEKATI MANAVENDRANATH ROY
Date: 25.01.2023 AKN
THE HON'BLE SRI JUSTICE CHEEKATI MANAVENDRANATH ROY
CRIMINAL APPEAL No.131 OF 2016
Date: 25-01-2023
AKN
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