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Guduru Malyadri, vs The State Of Andhra Pradesh,
2023 Latest Caselaw 460 AP

Citation : 2023 Latest Caselaw 460 AP
Judgement Date : 25 January, 2023

Andhra Pradesh High Court - Amravati
Guduru Malyadri, vs The State Of Andhra Pradesh, on 25 January, 2023

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 6412 of 2016

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

03. 15.12.2022 RNT, J

"Separate judgment is passed dismissing the writ petition for want of prosecution."

_________ RNT, J Dsr

 
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