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Sirdhi Patturu Died vs The State Of Andhra Pradesh
2023 Latest Caselaw 453 AP

Citation : 2023 Latest Caselaw 453 AP
Judgement Date : 25 January, 2023

Andhra Pradesh High Court - Amravati
Sirdhi Patturu Died vs The State Of Andhra Pradesh on 25 January, 2023

HIGH COURT OF ANDHRA PRADESH

MAIN CASE NO.: W.P.No.42761 of 2018 PROCEEDING SHEET

Sl. Date ORDER OFFICE No. NOTE

6. 25.01.2023 RC, J

Learned Assistant Government Pleader for Land Acquisition seeks time till Friday to verify whether this writ petition is covered by the judgment in the case of Land Acquisition Officer-cum-Revenue Divisional Officer, Domalguda Vs. Mekala Pandu and others reported in 2004(2) ALD 451 or not.

Post on 27.01.2023.

________ RC, J SPP

 
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