Citation : 2023 Latest Caselaw 452 AP
Judgement Date : 25 January, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE NO.: W.P.No.42765 of 2018 PROCEEDING SHEET
Sl. Date ORDER OFFICE No. NOTE
2. 25.01.2023 RC, J
Learned Assistant Government Pleader for Land Acquisition seeks time till Friday to verify whether this writ petition is covered by the judgment in the case of Land Acquisition Officer-cum-Revenue Divisional Officer, Domalguda Vs. Mekala Pandu and others reported in 2004(2) ALD 451 or not.
Post on 27.01.2023.
________ RC, J SPP
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