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Vasamsetti Vijaya Kumar, vs Bandi Prasanthi,
2023 Latest Caselaw 451 AP

Citation : 2023 Latest Caselaw 451 AP
Judgement Date : 25 January, 2023

Andhra Pradesh High Court - Amravati
Vasamsetti Vijaya Kumar, vs Bandi Prasanthi, on 25 January, 2023
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
          MAIN CASE NO.: C.R.P.Nos.456, 598 and 585 of 2022
                        PROCEEDING SHEET

Sl.                                                             OFFICE
No
       Date                       ORDER                          NOTE


15 25.01.2023

SRS,J

Heard Sri K.Chidambaram, learned

senior counsel representing Sri G.Yaswanth,

learned counsel for claim petitioner; Sri

V.V.N.Narayana Rao, learned counsel for

auction purchaser and Sri Basava Srinivas,

learned counsel for Decree Holder and Sri

Narasimha Rao Gudiseva learned counsel

appearing for Judgment debtors.

Orders Reserved.

___________ SRS, J PVD

 
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