The Elampudi Primary ... vs Bonthu Damodara Rao,W.G.Dist 3 ...
2023 Latest Caselaw 449 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                  &
            HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                    WRIT APPEAL No.1073 of 2008
                         (Though physical mode)
The Elampudi Primary Agricultural Co-operative
Credit Society Limited No.H682, Elampudi,
Bhimavaram, West Godavari District, Rep., by
its Secretary.
                                                  .. Appellant
           Versus

Bonthu Damodara Rao, S/o Rama Rao,
Age 48 years, R/o 3-92, L.V.N. Puram,
Bhimavaram Mandal, West Godavari
District, and others.
                                                  ... Respondents
                                  ***

ORAL JUDGMENT

Dt:25.01.2023

(per Prashant Kumar Mishra, CJ)

1. Learned counsel for the appellant would submit that this writ

appeal has been rendered infructuous.

2. Recording the above submission, this Writ Appeal is dismissed

as infructuous. No costs. All the pending miscellaneous applications

shall stand closed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.1073 OF 2008

(per Prashant Kumar Mishra, CJ)

Dt:25.01.2023

Nn