Citation : 2023 Latest Caselaw 447 AP
Judgement Date : 25 January, 2023
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
I.A.No.1 of 2023
in/and
APPEAL SUIT No.291 of 2020
(Through physical mode)
STBL Projects Limited, rep by its
Managing Director, Sri Tuttikonda Veerabhadra Rao,
S/o. Sambasiva Rao, aged about 51 years,
R/o. D.No.50-92-35/6, Santhipuram,
Opp:Karnataka Bank, Sankarmatam Road,
Visakhapatnam-16, Visakhapatnam District.
.. Appellant
Versus
G.Harinath Reddy,
S/o.Yella Reddy, aged about 65 years,
R/o. D.No.6-1-184, Varadaraja Nagar, K.T.Road,
Tirupathi, Chittoor district, and others.
.. Respondents
ORAL JUDGMENT Dt: 25.01.2023 (per Prashant Kumar Mishra, CJ)
The present Appeal Suit is directed against the Order and Decree
dated 10.12.2019 passed by the III Additional District Judge, Tirupathi,
Chittoor District, in E.A.No.58 of 2016 in E.P.No.17 of 2014 in O.S.No.10 of
2009.
2. The appellant has filed I.A.No.1 of 2023 seeking permission of the
Court to withdraw the Appeal Suit.
3. Permission, as sought for, is accorded.
4. I.A.No.1 of 2023 is, accordingly, allowed and the Appeal Suit is
dismissed as withdrawn. No costs. Other pending miscellaneous applications,
if any, shall also stand dismissed as withdrawn.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J PSA
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
I.A.No.1 of 2023 In/and APPEAL SUIT No.291 of 2020
(per Prashant Kumar Mishra, CJ)
Dt: 25.01.2023
PSA
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