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Endluri Veera Raghavulu, vs State Of Andhra Pradesh,
2023 Latest Caselaw 330 AP

Citation : 2023 Latest Caselaw 330 AP
Judgement Date : 24 January, 2023

Andhra Pradesh High Court - Amravati

Endluri Veera Raghavulu, vs State Of Andhra Pradesh, on 24 January, 2023

Bench: A V Babu

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Crl.A.No.1486 of 2006

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

8) 24.01.2023 AVRB, J

Heard the arguments of Sri P. Veera Reddy, the learned Senior Counsel for appellant and the arguments of Sri S.M. Subhani, learned Standing Counsel for ACB and Spl. Public Prosecutor and reply by the learned Senior Counsel, Sri P. Veera Reddy.

The matter is reserved for judgment.

________ AVRB,J PGR

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