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Pinniboyina Prasad Ranga Babu, ... vs The State Of Ap., Rep Pp.,
2023 Latest Caselaw 312 AP

Citation : 2023 Latest Caselaw 312 AP
Judgement Date : 23 January, 2023

Andhra Pradesh High Court - Amravati
Pinniboyina Prasad Ranga Babu, ... vs The State Of Ap., Rep Pp., on 23 January, 2023
       HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: Crl.A.Nos.795 of 2015, 87 of 2016, 163 of 2017,
                923 of 2016 & 1829 of 2018

                          PROCEEDING SHEET

Sl.
                                       ORDER

No DATE

22. 23.01.2023 CPK, J & BVLNC, J

List on 24.01.2023 at 10:30 A.M. under the caption "For Judgment."

_________ CPK, J

__________ BVLNC, J AMD

 
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