Valeepu Juvvalamma vs Mamidi Manikyam
2023 Latest Caselaw 308 AP

Citation : 2023 Latest Caselaw 308 AP
Judgement Date : 23 January, 2023

Andhra Pradesh High Court - Amravati

Valeepu Juvvalamma vs Mamidi Manikyam on 23 January, 2023

Bench: B Syamsunder

HIGH COURT OF ANDHRA PRADESH :: AT AMARAVATI

MAIN CASE No.S.A.No.156 of 2002

PROCEEDING SHEET

Sl. DATE ORDER OFFICE NOTE No.

23-01-2023 BSS, J

Judgment pronounced. (vide separate Judgment) In the result, the Second Appeal is dismissed, confirming the Judgment of the appellate Court. In the circumstances of the case, there shall be no order as to costs. As a sequel, pending miscellaneous petitions if any, stand closed. Interim Orders granted if any, shall stand vacated.

________ BSS, J

Bsv

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