Citation : 2023 Latest Caselaw 291 AP
Judgement Date : 20 January, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: Crl.A.No.200 of 2016
PROCEEDING SHEET
Sl.
ORDER
No DATE
10. 20.01.2023 CPK, J & BVLNC, J
List on 23.01.2023 at 10:30 A.M. under the caption "For judgment."
_________ CPK, J
__________ BVLNC, J AMD
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