Citation : 2023 Latest Caselaw 269 AP
Judgement Date : 19 January, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: Second Appeal No.915 of 2017
PROCEEDING SHEET
S.
No DATE ORDER
19. 19.01.2023 Dr.VRKS, J
In the result, the Second Appeal is dismissed.
(Vide Separate Judgment)
____________ Dr.VRKS, J KLNS
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