Proceeding Sheet vs Unknown
2023 Latest Caselaw 266 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

Criminal Revision Case No.1799 of 2010

PROCEEDING SHEET

Sl. DATE ORDER OFFICE No. NOTE

4. 19.01.2023 AVRB, J

R2 the State, represented by the Public Prosecutor. Sri Y.Jagadeeswara Rao, learned Special Assistant Public Prosecutor representing the learned Public Prosecutor takes notice for R2. Though, the Judgment of the Court below was against A1, A3 & A4, PW2 chosen to file revision only against A1 by name Velugula Nageswara Rao. A3 & A4 are not parties to the revision. In spite of an order dated 15.12.2022 the petitioner failed to take notice to R1 and still he seeks time.

Under the circumstances,,. list it on 30.01.2023 under the caption "for dismissal", if the petitioner fails to take notice to R1.

________ AVRB,J pmk/dnv

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