N Hussainamma vs The State Of Andhra Pradesh
2023 Latest Caselaw 165 AP

Citation : 2023 Latest Caselaw 165 AP
Judgement Date : 6 January, 2023

Andhra Pradesh High Court - Amravati

N Hussainamma vs The State Of Andhra Pradesh on 6 January, 2023

    HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                 MAIN CASE No.W.P.No.94 of 2023
                          PROCEEDING SHEET

Sl.                                                                  Office
                                   ORDER

No DATE Note 01 06.01.2023 RRR, J

The question of the existing crop and the question of who is entitled to harvest the said crop would have to be decided on the basis of the Judgment of the Junior Civil Judge, Allagadda dated 08.08.2022 in O.S.No.276 of 2015.

_________ RRR, J

RKS

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