M/S.Sri Lakshmi Bharat Gas ... vs The Assistant Commissioner St,
2023 Latest Caselaw 161 AP

Citation : 2023 Latest Caselaw 161 AP
Judgement Date : 6 January, 2023

Andhra Pradesh High Court - Amravati

M/S.Sri Lakshmi Bharat Gas ... vs The Assistant Commissioner St, on 6 January, 2023

     HON'BLE SRI JUSTICE U.DURGA PRASAD RAO
                                  &
     HON'BLE SRI JUSTICE T. MALLIKARJUNA RAO


                       W.P.No.14116 of 2021


JUDGMENT: (Per UDPR, J)

      When the matter is taken up for hearing, learned counsel for

petitioner Sri.G.Venkateswara Rao, seeks permission of this Court

to withdraw the Writ Petition with a liberty to the petitioner to

re-agitate the matter as and when fresh cause of action arises.

      Permission for withdrawal is accorded.

      Accordingly, this writ petition is dismissed as withdrawn

with the liberty as prayed for. No costs. As a sequel, interlocutory

applications pending, if any, in this case shall stand closed.



                                      __________________________
                                      U. DURGA PRASAD RAO, J.

___________________________ T. MALLIKARJUNA RAO, J.

06.01.2023 SS/KKV

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